Section 192 in The Delhi School Education Rules, 1973
192. Inspection how to be made.
(1)Every inspection shall be as objective as possible and shall be aimed at bringing about improvements in the standards of teaching in the school.(2)In making the inspection the following items shall be critically examined, namely:-(a)academic work, that is to say, actual teaching and its different aspects;(b)library and its service to students and teachers;(c)games and sports and their organisation;(d)co-curricular activities;(e)cordiality or otherwise of the teachers of the school with the parents of the students and the community in general;(f)administration of the school;(g)accounts of the school and their maintenance;(h)the school plant and physical needs of the school;(i)discipline, tone and tenor of the school;(j)observation by the school of the rules and instructions.(3)The inspecting officer shall go to each class and watch the teaching by each teacher in at least two classes and shall specifically note the matters specified in Form No. V
