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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(3) in The Assam Subordinate Engineering (Irrigation Department) Service Rules, 1978

(3)For promotion to a cadre of the service from a Lower cadre or from another service, a member of the service shall be eligible if he has,-
(a)rendered minimum 8 years continuous service in the corresponding lower cadre from which the promotion is to be made ; and
(b)Successfully undergone the training and has passed the departmental examination as prescribed by the Government from time to time.