Himachal Pradesh High Court
State Of H.P. vs . Geeta Singh on 20 April, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
State of H.P. vs. Geeta Singh .
Cr.MMO No. 54 of 2021 20.04.2022 Present: M/s Sumesh Raj, Dinesh Thakur and Sanjeev Sood, Additional Advocate Generals with Mr. Manoj Bagga, Deputy Advocate General for the petitioner.
Mr. Vishwa Bhushan, Advocate, for the respondent.
During the course of the hearing of this matter, the Court stands apprised that at one stage I was appearing as a counsel in a matter, in which the respondent herein was impleaded as a respondent.
In this view of the matter, let the case be listed before some another Bench at the pleasure of Hon'ble the Chief Justice.
(Ajay Mohan Goel) Judge April, 20, 2022 (vinod) ::: Downloaded on - 20/04/2022 20:07:24 :::CIS