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Himachal Pradesh High Court

State Of Hp vs . Geeta Singh on 18 April, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

State of HP vs. Geeta Singh .

Cr.MMO No. 54 of 2021 18.04.2022 Present: M/s Sumesh Raj, Dinesh Thakur and Sanjeev Sood, Additional Advocate Generals with Mr. Sunny Datwalia, Assistant Advocate General for the petitioner.

Mr. Vishwa Bhushan, Advocate for the respondent.

hearing on 20.04.2022.

r to On the request of learned Counsel for the parties, list for (Ajay Mohan Goel) Judge April 18, 2022 (narender) ::: Downloaded on - 18/04/2022 20:06:15 :::CIS