Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(2) in Rajasthan Forest Subordinate Service Rules, 2015

(2)The Physical Efficiency and walking test will be carried out by officers nominated by the Committee mentioned in sub-rule (2) of Rule 23. The Physical Efficiency and walking test shall be qualifying in nature. For recruitment to the post of. Forest Guard the candidates who qualify in all the items mentioned in sub-rule (2) of Rule 19 separately shall be called for interview and awarded twenty marks and rest shall be declared unqualified.