Madhya Pradesh High Court
Zaid Pathan vs The State Of Madhya Pradesh on 4 November, 2020
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
1 MCRC-32779-2020 The High Court Of Madhya Pradesh MCRC-32779-2020 (ZAID PATHAN AND OTHERS Vs THE STATE OF MADHYA PRADESH) MCRC/22907/2020, MCRC/29043/2020, MCRC/31816/2020, MCRC/31827/2020, MCRC/31933/2020, MCRC/34285/2020, MCRC/36823/2020, MCRC/39474/2020, MCRC/39757/2020 3 Indore, Dated : 04-11-2020 Heard through Video Conferencing. Parties through their counsel. Let the reply be filed by the State in the cases where it has not been filed till now.
Shri Manish Datt, learned senior counsel for the petitioner in M.Cr.C.No.34285/2020 is also directed to place on record the order of the Co-ordinate Bench on which he is placing reliance upon.
List in the week commencing 16.11.2020.
(PRAKASH SHRIVASTAVA) JUDGE RJ Digitally signed by Reena Joseph Date: 04/11/2020 15:09:49