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[Cites 0, Cited by 0] [Section 35(5)] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(5)(ii) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(ii)Two members representing each prescribed group of lower agricultural education, elected by heads of the institutions in the respective groups, from amongst themselves.