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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(5) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(5)The Faculty of Lower Agricultural Education shall consist of-
(i)The Dean of the Faculty - ex-officio Chairman,
(ii)Two members representing each prescribed group of lower agricultural education, elected by heads of the institutions in the respective groups, from amongst themselves.
The term of office of elected members shall be three years.