Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(3)(c) in The Orissa District Planning Committees Rules, 2000

(c)packet of unused ballot papers,