Section 33 in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986
33. Employees not to seek outside Employment.
- An employee of the Corporation shall not, without the prior permission of the Managing Director -(a)by himself or through any member of his family engage in any trade or business or adventure; or.(b)undertake, accept, solicit or seek any outside employment of office while on duty or on leave, whether stipendiary or honorary.
