Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Punjab - Subsection Section 33(b) in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986 (b)undertake, accept, solicit or seek any outside employment of office while on duty or on leave, whether stipendiary or honorary.
