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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(1)(b) in The Orissa Medical Registration Act, 1961

(b)to provide facilities for enabling any member of the Council deputed by the Council in this behalf to be present at the examinations to be held by such examining body.