Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Punjab - Subsection Section 8(iv) in Punjab Detenus (Conditions of Detention) Order, 1981 (iv)In case the detenu does not wish to wear Jail clothes and cannot get clothes of his own, clothes can be made according to his specification;s
