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State of Punjab - Section
Section 8 in Punjab Detenus (Conditions of Detention) Order, 1981
8. Clothing and Bedding.
- Each detenu may wear his own clothes and his relations may, if so permitted by the Superintendent, send in extra clothes and bedding A detenu who is unable to provide himself clothing and bedding shall be supplied the same by the Superintendent, on the scale given below on the condition that he will not be permitted to use private bedding and clothes :| Name of clothes | Special Class | Ordinary Class |
| For all seasons | ||
| Kurtas | 4 | 4 |
| Pyjama or dhotis | 4 | 4 |
| Chandars or bed sheets | 2 | 2 |
| Towels | 2 | 2 |
| Covering sheets | 2 | 2 |
| Cotton duries (7' x 4') | 1 | 1 |
| Tulai | 1 | 1 |
| Kachhas or Janghias | 3 | 3 |
| Bunians | 3 | 3 |
| Pugrees or caps | 2 | 2 |
| Pillow with two covers | 1 | 1 |
| Country made shoes | 1 pair | 1 pair |
| Blanket | 1 | 1 |
| For Winter (in addition to clothing andbedding provided for all seasons) | ||
| Sweater | 1 | 1 |
| Quil | 1 | 1 |
| Woolen coat | 1 | 1 |
| Quilt cover | 1 | 1 |
| Woollen socks | 2 pairs | 2 pairs |