Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 350] [Entire Act] Union of India - Subsection Section 350(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 (a)two months initial training on joining the Reserve or soon thereafter as ordered by the Registrar of Reserves;
