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Union of India - Section

Section 350 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

350. Obligatory Training.

- Officers on the Active List holding Permanent Reserve Commissions shall be required to undergo the following obligatory training in the Indian Navy, exclusive of the time spent in travel :
(a)two months initial training on joining the Reserve or soon thereafter as ordered by the Registrar of Reserves;
(b)
(i)biennial training of one month; or
(ii)where Naval ships are able to provide training on Sundays, holidays or part of a day for the benefit of those residing in the vicinity, biennial training of 30 days may be given in broken periods provided at least 2 weeks training is given in a continuous spell. When a full day's training is not undergone, every six hours of training shall for all purposes be counted as one day.
Explanation. - This facility will normally be restricted to officers residing within a distance of 15 miles from their training centres; and
(c)an aggregate period of three months sea training for Indian Naval Reserve Officers and of six months sea training for Indian Naval Volunteer Reserve Officers who are required to obtain a Naval Watchkeeping Certificate before promotion to the rank of Lieutenant-Commander, and an aggregate period of six months training to obtain an Engine-Room Watchkeeping Certificate before promotion to the rank of Lieutenant-Commander in the Engineering Branch.
(d)[ Provided that in deserving cases the Chief of the Naval Staff may relax the rules of initial and obligatory training if he considers that such relaxation is necessary. Applications for such relaxation may be made through the Registrar of Reserves stating full reasons for the relaxation.] [Inserted by S.R.O. 244, dated 2nd August, 1973]
(a)[ Initial Obligatory Training will, as far as possible, comprise of 2 weeks' Divisional Course which is to include Seamanship; in addition the following periods are allocated for other subjects:] [Substitued by S.R.O. 55, dated 2nd February, 1967]
(i)Executive Branch
Navigation 1week.
Gunnery 1week.
TAS 1week.
Communication 1week.
Attachedto ships 2weeks.
(To include practical seamanship, Navigation, NBC and ship administration)"
(ii)Engineering Branch
A.B.C.D.and Acquaintance Course 2weeks.
Attachmentin ships 4weeks
(iii)Electrical Branch
AcquaintanceCourse in Electrical Equipment 2weeks
Attachmentin Ships 4weeks
(iv)Supply and Secretariat Branch
Payand allowances 2weeks
Stores 2weeks
Secretariatand Discipline 1week
Victualling 1week
(v)Instructor Branch
TheoryCourse 6weeks
(b)Syllabus for the obligatory biennial training will be as specified from time to time.