Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Himachal Pradesh - Subsection Section 10(10) in Himachal Pradesh Para-Veterinary Council Act, 2010 (10)A notice of adjournment shall be affixed in the office of the Council or at the place of meeting on the day on which the meeting is adjourned.
