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State of Himachal Pradesh - Section

Section 10 in Himachal Pradesh Para-Veterinary Council Act, 2010

10. Convening of meeting.

(1)The Council shall meet on such time, date and place, as the President may fix.
(2)The President may, whenever he thinks fit, call a special meeting, and shall be bound to do so within two weeks of the receipt of written requisition, signed by not less than eight members of the Council.
(3)The notice of every meeting specifying the time and place thereof and the business to be transacted thereat, shall be dispatched to every member fifteen clear days before an ordinary meeting and seven clear days before a special meeting.
(4)No business other than that specified in the notice relating thereto, shall be transacted at a meeting, except with the permission of the chair.
(5)Every meeting shall be presided over by the President and in his absence by the Vice-President and in the absence of both by any other member chosen by the members present.
(6)Any meeting of the Council may, with the consent of the majority of the members of the Council present, be adjourned from time to time, to a later hour on the same day or to any other date, but no business other than left over at the adjourned meeting shall be transacted at such meeting. A notice of adjournment affixed in the office of the Council or at the place of meeting, on the day on which the meeting is adjourned, shall be deemed sufficient notice of the next ensuing meeting.
(7)The quorum for a meeting of the Council shall be one-third of the total number of members of the Council.
(8)If any time in a meeting there is no quorum, the presiding authority shall adjourn it to such time or date as it thinks fit and the business set down for the meeting shall be transacted at the subsequent meeting, whether at such meeting there is a quorum or not.
(9)No business other than the business fixed for the meeting shall be transacted at such subsequent meeting.
(10)A notice of adjournment shall be affixed in the office of the Council or at the place of meeting on the day on which the meeting is adjourned.