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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(2) in The M.P. Lok Seva (Anusuchit Jatiyon, Anusuchit Jan Jatiyon Aur Anya Pichhade Vargon Ke Liye Arakshan) Adhiniyam, 1994

(2)Subject to other provisions of this Act there shall be reserved for the persons belonging to the Scheduled Castes, Scheduled Tribes and other Backward Classes, at the stage of direct recruitment in public services and posts.
(i)[ at the State level, the following percentage of vacancies arising in a recruitment year, in Classes I, II, III and IV posts- [[Substituted by M.P. Act No, 10 of 2002 (w.e.f. 13-5-2002). Prior to substitution it read as under:
'(i) at the State level the following percentage of vacancies arising in a recruitment year:
(a)in Class I and Class II posts-