Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(2)(i) in The M.P. Lok Seva (Anusuchit Jatiyon, Anusuchit Jan Jatiyon Aur Anya Pichhade Vargon Ke Liye Arakshan) Adhiniyam, 1994

(i)[ at the State level, the following percentage of vacancies arising in a recruitment year, in Classes I, II, III and IV posts- [[Substituted by M.P. Act No, 10 of 2002 (w.e.f. 13-5-2002). Prior to substitution it read as under: