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[Cites 0, Cited by 0] [Section 266(2)] [Section 266] [Entire Act]

State of Bihar - Subsection

Section 266(2)(iii) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(iii)in absence of any certificate a certificate from medical officer not below the rank of Asst. Civil Surgeon or Asst. Chief Medical Officer in Govt, service.