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[Cites 0, Cited by 0] [Section 266] [Entire Act]

State of Bihar - Subsection

Section 266(2) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(2)A certificate to prove age as specified below shall also be submitted alongwith application-
(i)school records or;
(ii)certificate from Register of Births and deaths; or
(iii)in absence of any certificate a certificate from medical officer not below the rank of Asst. Civil Surgeon or Asst. Chief Medical Officer in Govt, service.