Section 3(2) in The Haryana Prevention of Beggary Rules, 1972
(2)The application shall contain the following particulars, namely :-(a)full name of the applicant;(b)his age;(c)his occupation;(cc)[ the circumstances which compelled him to adopt the profession of beggary;] [See Legislative supplementary Part III, dated 24th February, 1976.](d)his address;(e)the period, the purpose and manner of collection of money, food and gifts; and(f)the method of its disposal and the area within which the disposal is to be made.
