Section 3(2)(c) in The Haryana Prevention of Beggary Rules, 1972

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State of Haryana - Subsection

Section 3(2)(c) in The Haryana Prevention of Beggary Rules, 1972

(c)his occupation;

(cc)[ the circumstances which compelled him to adopt the profession of beggary;] [See Legislative supplementary Part III, dated 24th February, 1976.]