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[Cites 0, Cited by 0] [Section 73A(12)] [Section 73A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73A(12)(b) in The M.P. Factories Rules, 1962

(b)A register shall be maintained in which the details of the various tests carried out from time to time under clause (a) shall be entered and every entry made shall be signed by the person making the tests.