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[Cites 0, Cited by 0] [Section 73A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73A(12) in The M.P. Factories Rules, 1962

(12)Periodical examination testing and maintenance. - (1) All parts of every oven and drier shall be properly maintained and thoroughly examined and the various controls as mentioned in this rule and working of the oven or drier tested at frequent intervals to ensure its safe inter-operation by a responsible person designated by the occupier or manager who by his experience and knowledge of necessary precautions against risks of explosion, is fit to undertake such work.
(b)A register shall be maintained in which the details of the various tests carried out from time to time under clause (a) shall be entered and every entry made shall be signed by the person making the tests.