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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2) in The Tamil Nadu Aquaculture (Regulation) Rules, 1995

(2)Every application for renewal of a licence shall be made three months before the date of expiry of the period of licence. The Director, after satisfying himself, may renew it for a further period of five years.