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[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

State of Maharashtra - Subsection

Section 65(1)(iv) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(iv)After interviewing the candidates, the Selection Committee shall recommend to the Vice-Chancellor for each post to be filled in as far as possible, a panel of not more than three persons in order of merit.