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Himachal Pradesh High Court

Tilak Raj vs . Bachitar Singh And Others on 5 September, 2023

Tilak Raj Vs. Bachitar Singh and others RSA No. 69 of 2023 .

05.09.2023 Present: Mr. P.S. Goverdhan, Sr. Advocate, with Mr. Rakesh Thakur, Advocate, for the appellant.

Mr. Jai Ram Sharma, Advocate, for the respondents.

of CMP No. 11520 of 2023 Present application has been filed for bringing rt on record the factum of death of respondent No.2-Darshan Singh. Application is duly supported with an affidavit.

Hence, the fact that respondent No.2 has died is taken on record, the present application stands disposed of.

Let steps be taken for bringing on record the legal representatives of respondent No.2, within four weeks.

(Rakesh Kainthla) Judge September, 05, 2023 (Chander) ::: Downloaded on - 06/09/2023 21:44:30 :::CIS