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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(iii) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(iii)sufficient length of fire hose shall be provided and shall be readily available. The outlet of each hose line shall be equipped with a combination jet and fog nozzle. The hoses should be maintained well and periodically inspected;