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[Cites 0, Cited by 0] [Section 1020] [Entire Act]

Bengal Presidency - Subsection

Section 1020(c) in Police Regulations, Bengal , 1943

(c)Tents are expected to last eight years and pals and tarpaulins six years. A certificate of then- having been eight or six years in use, as the case may be, shall be furnished in support of application for new ones.