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Bengal Presidency - Section

Section 1020 in Police Regulations, Bengal , 1943

1020. Camp equipage. [§ 12, Act V, 1861].

(a)The following supply of tents is authorised by the Provincial Government:-
For Inspector-General-One single-pole tent, full size.One hill or Swiss cottage-tent.One necessary tent, 4 feet x 4 feet.Four pals 14 feet x 14 feet.For Deputy Inspector-General-One single-pole tent, second size.One necessary tent, 4 feet x 4 feet.Three pals, 14 feet x 14 feet.For Superintendent-One hill or Swiss cottage tent,One necessary tent, 4 feet x 4 feet.Two pals, 14 feet x 14 feet.For Assistant and Deputy Superintendents in charge of a subdivision-One hill or Swiss cottage tent.One necessary tent, 4 feet x 4 feet.Two pals, 14 feet x 14 feet.For the Special Armed Force and emergencies and for the occasional use of Assistant and Deputy Superintendents and European Inspector on deputation-One hill tent, with the usual necessary tent, and pals for the accommodation at one time for the total number of men sanctioned either for the mobilization contingent or for the emergency force for each district, whichever is greater. One pal should ordinarily accommodate 12 men.Note. - The verandahs may be square or round as desired.
(b)The allotment of hill or Swiss cottage tents for the undermentioned districts has been specially fixed as follows :-
Hooghly .... .... 3
Howrah .... .... 1
24-Parganas .... .... 2
(c)Tents are expected to last eight years and pals and tarpaulins six years. A certificate of then- having been eight or six years in use, as the case may be, shall be furnished in support of application for new ones.