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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(2) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(2)All the officers and members of the staff appointed or deployed for preparation of Voters' List and conduct of polls under the Act or rules shall function under the superintendence, direction and control of the District Election Officer.