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State of Madhya Pradesh - Section

Section 15 in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

15. Officers and Staff for conducting Election.

(1)The Collector shall make available such officers and staff as may be necessary for the discharge of successful conduct of election.
(2)All the officers and members of the staff appointed or deployed for preparation of Voters' List and conduct of polls under the Act or rules shall function under the superintendence, direction and control of the District Election Officer.