Section 10 in Bye-Laws for the State Board of Digamber Jain Religious Trusts
10.
The Board may employ the following officers and servants on the scales of pay mentioned against their names:-(1)One Superintendent-Rs. 350-15-380-30-590-E. B. -30-770-40-850;(2)One Senior Assistant-Rs. 120-8-200.(3)Three Junior Assistants-Rs. 70-3-85-E.B. -4-105-2-140;(4)One Accountant-cum-Cashier-Rs.120-4-140;(5)Ten Inspectors-Rs. 125-250;(6)Four Auditors-Rs. 150-5-2-175-7/2-215-E.B.-2-250;(7)One Stenographer-Class 1-Rs. 125-250;(8)Two Typists-Rs. 60-2-80-E.B.-2-100;(9)Sixteen peons-Rs. 22 1/2-1/2-27 1/2;(10)One Record Supplier-Rs. 28-1/2-40:Provided that for any reason, the Board may, with the previous approval of the State Government, give a lower scale of pay to its employees.They shall also be entitled to the cost of living allowance on the scales admissible to officers and servants of the State Government of a similar status.
