Section 10(10) in Bye-Laws for the State Board of Digamber Jain Religious Trusts
(10)One Record Supplier-Rs. 28-1/2-40:Provided that for any reason, the Board may, with the previous approval of the State Government, give a lower scale of pay to its employees.They shall also be entitled to the cost of living allowance on the scales admissible to officers and servants of the State Government of a similar status.
