Section 3(1) in The Indian Fisheries (Goa, Daman and Diu Amendment No. 1) Act, 1970
(1)In sub-section (3) of section 6 of the principal Act,-(i)in clause (b), the word "and" shall be deleted;(ii)in clause (c), for the full stop, a semicolon shall be substituted; and(iii)after clause (c), the following shall be added, namely:-"(d) the ejection into water of any solid, liquid or gaseous matter, including industrial effluents, which may be harmful to the fishes in such water.".
