Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Goa - Subsection

Section 3(1)(i) in The Indian Fisheries (Goa, Daman and Diu Amendment No. 1) Act, 1970

(i)in clause (b), the word "and" shall be deleted;