Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tripura - Section

Section 41 in The Tripura Co-operative Societies Rules, 1976

41. Maintenance of liquid resources and distribution of assets.

- Every society which obtains any portion of its working capital by deposits shall-
(a)maintain such liquid resources and in such form as may be specified from time to time by he Registrar, and
(b)utilise only such portion of its working capital in lending business and distribute its assets in accordance with such standards as may be specified from time to time by the Registrar.