Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Tripura - Subsection Section 41(a) in The Tripura Co-operative Societies Rules, 1976 (a)maintain such liquid resources and in such form as may be specified from time to time by he Registrar, and
