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[Cites 0, Cited by 0] [Section 36(23)] [Section 36] [Entire Act]

State of Manipur - Subsection

Section 36(23)(a) in Manipur International University Act, 2018

(a)direct Officers, Faculty members, Teachers and other employees of the University to take up such assignments in connection with examination, administration and such other activities in or , for the University as he may consider necessary for the purposes of the University;