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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(5) in MPERC (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2016

(5)These Regulations shall be applied on all new and existing Micro-Grid projects. State Nodal Agency shall appoint third party agency for verification of technical standards of PDN.