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[Cites 0, Cited by 0] [Section 56A(8)] [Section 56A] [Entire Act]

State of Odisha - Subsection

Section 56A(8)(a) in The Orissa Factories Rules, 1950

(a)The serial number of the gasholder, vide Sub-rule (3) above and the particulars of manufacturer, i.e., maker's name, date of manufacture, capacity, number of lifts, pressure thrown by holder, when full of gas;