Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Odisha - Subsection Section 14(3) in The Gopalpur Port Rules, 1987 (3)Charges for stacking bags on landing quays or ghat wharves shall be made at the rate of ten paise per bag for every twenty-four hours or part thereof after the first twenty-four hours.
