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Madhya Pradesh High Court

Devendra Jain vs Vipin Kumar Jaiswal on 18 July, 2018

1 CRR-2154-2018 The High Court Of Madhya Pradesh CRR-2154-2018 (DEVENDRA JAIN Vs VIPIN KUMAR JAISWAL) 2 Jabalpur, Dated : 18-07-2018 Shri Deepak Tiwari, learned counsel for the applicant. Learned counsel for the applicant seeks time to argue the matter. Prayed is allowed.

As per office report, the applicant is still absconding. List the matter in the next week on the point of maintainability.

(RAJENDRA KUMAR SRIVASTAVA) JUDGE sp Digitally signed by SAVITRI PATEL Date: 2018.07.19 17:12:58 +05'30'