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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(vi) in The Rajasthan Public Trust Rules, 1962

(vi)The Chairman of the committee of management shall in advance; inform the members about time, date and place for meeting alongwith the agenda, if any. It shall be incumbent upon the Chairman or the members of the committee of management to attend at least 50% of the meetings in a year.