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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(2) in M.P. Farmers' Organisation Rules, 1999

(2)All works shall be categorised as follows :-
(i)Normal Operation and Maintenance Works which includes ordinary repairs, such as :-
(a)Desilting;
(b)Weed removal;
(c)Embankment repairs;
(d)Revetment;
(e)Repairs to shutters;
(f)Repairs to masonry and lining;
(g)Cleaning & Oiling of screw gearing shutters;
(h)Painting of hoists and gates etc.;
(i)Emergent breach closing works; and
(j)Maintenance of inspection paths.
(ii)Deferred Maintenance Works (Rehabilitation Works) :-
(a)Reconstruction of sluices;
(b)Reconstruction/repairs to drops regulators;
(c)Reconstruction of measuring devices;
(d)Rehabilitation of the system; and
(iii)Original Works :-
(a)Modernisation of the System; and
(b)Any other construction works in the irrigation system. The above works shall be executed by the Farmers' Organisation, under the supervision of the Water Resources Department at the rates not exceeding estimated rates.