Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 113] [Entire Act] State of Maharashtra - Subsection Section 113(2) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961 (2)The President shall, as far as practicable, inform the Councillors of such meeting and of the time and place thereof at least two days before the meeting.
