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[Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act]

State of Assam - Subsection

Section 76(1)(h) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(h)size (width) of main and alternate staircase along with balcony approach, corridor and ventilated lobby approach;