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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(6) in Madhya Pradesh Road Safety Fund Rules, 2017

(6)Encouraging involvement of government, non-government organisations, government employees, prominent citizens, students in various activities related to Road Safety and involving them in the functions and events organised for creating awareness about Road Safety, and in arrangements for related trainings.